Indian Kanoon - Search engine for Indian Law

Madhya Pradesh High Court

Virendra Kumar Ram vs Chiarman And Managing Director Cmd ... on 8 September, 2023

Author: Sujoy Paul

Bench: Sujoy Paul

                                                               1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                          WP No. 22084 of 2023
                            (VIRENDRA KUMAR RAM Vs CHIARMAN AND MANAGING DIRECTOR CMD NATIONAL THERMAL
                                                 POWER CORPORATION LTD AND OTHERS)

                         Dated : 08-09-2023
                                 Parties through their counsel.

                                 As prayed by Shri Rajesh Kumar Tiwari, learned counsel for the
                         petitioner, list after a week.


                                                                                      (SUJOY PAUL)
                                                                                         JUDGE

                         manju




Signature Not Verified
Signed by: MANJU
Signing time:
9/9/2023

11:02:13 AM