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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(iv) in A.P. Farmers Organisation Rules, 1997

(iv)To assist the Water Resources Department for the upkeep of the Irrigation Systems and protecting them against any damages and to assist the Government in collection of Water Tax and dues, make prudent investment of their resources;