Section 39 in Haryana Municipal Corporation Act, 1994
39. Resignation of [*] [Omitted 'Mayor' by Haryana Act No. 28 of 2018, dated 4.10.2018.] and Deputy [*] [Omitted 'Mayor' by Haryana Act No. 28 of 2018, dated 4.10.2018.].
- [(1) ***] [Omitted by Haryana Act No. 28 of 2018, dated 4.10.2018.](2)The Senior Deputy Mayor or the Deputy Mayor may, by writing under his hand addressed to the Mayor, resign his office.(3)A resignation under sub-section (1) or sub-section (2) shall take effect from the date of its acceptance.
