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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(4) in The U.P. Secondary Education Services Commission First Regulations, 1983

(4)Every expert attending the selection shall be entitled to be paid remuneration and travelling allowance at such rates, not exceeding the rates prescribed by the Uttar Pradesh Public Service Commission, as may be determined by the Commission from time to time.