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State of Odisha - Section

Section 19 in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980

19. Obtaining of copies of orders.

- A copy of the order of the Registering Officer, Licensing Officer or Appellate Officer may be obtained on payment of fees of [rupees thirty] [Substituted vide Orissa Gazette Extraordinary No. 532 dated 30.3.2005.] per copy of each order on application specifying the date and other particulars of the order, made to the officer concerned.