Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 9 in The Kerala Captive Elephants (Management and Maintenance) Rules, 2003

9. Retirement of Elephant.

(1)An elephant shall normally be allowed to retire from its work on attaining an age of 65 years:
(2)Healthy elephants above 65 years of age shall be allowed to be put to light work under proper health certificate from the veterinary doctor.