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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

NCT Delhi - Subsection

Section 9(1)(e) in The Delhi Water Board Act, 1998

(e)Collect, treat and dispose of sewerage from any part of Delhi and carry out works connected with sewerage, sewage treatment and sewage disposal, including the planning design, construction, operation and maintenance of work relating thereto: