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State of Odisha - Section

Section 87 in Orissa State Financial Corporation (Staff) Regulations, 1975

87. Sick and special leave, limit upto which may be granted.

(1)During the full period of his/her service an employee may be granted special leave on private affairs and sick leave on medical certificate for a period calculated at the rate of-
(a)twenty days for each completed year of service in case he/she is an employee in class "A" or "B' and
(b)fifteen days for each completed year of service in case he/she is an employee in Class "C".