Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1) in The Merchant Shipping (Seafarer's Bio-metric Identity Document) Rules, 2016

(1)Where SID of a person issued under these rules, is defaced, destroyed, lost, mutilated or torn, such seafarer may apply to the issuing authority for the issuance of duplicate SID.