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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Punjab - Subsection

Section 79(1)(a) in The State Pharmacy Council Rules, 1951

(a)has requested that his name be removed from the Register in which case such person may be required to file a declaration that no disciplinary or criminal proceedings are being or likely to be taken against him.