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Supreme Court - Daily Orders

Karti P. Chidambaram vs The Directorate Of Enforcement on 7 May, 2025

Author: Surya Kant

Bench: Surya Kant

                                                1

     ITEM NO.301+302                        COURT NO.3                SECTION II-C

                             S U P R E M E C O U R T O F     I N D I A
                                     RECORD OF PROCEEDINGS

                         R.P.(Crl.) No. 219/2022 in T.C.(Crl.) No. 4/2018

     KARTI P. CHIDAMBARAM                                         Petitioner(s)

                                              VERSUS

     THE DIRECTORATE OF ENFORCEMENT                               Respondent(s)

     IA No. 236202/2024 - APPLICATION FOR PERMISSION
     IA No. 236204/2024 - INTERVENTION APPLICATION
     IA No. 216651/2023 - INTERVENTION APPLICATION
     IA No. 203499/2023 - INTERVENTION APPLICATION
     IA No. 132322/2023 - INTERVENTION APPLICATION
     IA No. 155744/2022 - INTERVENTION APPLICATION
     IA No. 219096/2023 - INTERVENTION/IMPLEADMENT
     IA No. 207021/2023 - INTERVENTION/IMPLEADMENT
     IA No. 118401/2022 - ORAL HEARING
     IA No. 38581/2025 - PERMISSION TO FILE APPLICATION FOR DIRECTION
     IA No. 118398/2022 - STAY APPLICATION
     WITH
     W.P.(Crl.) No. 89/2021 (X)
     FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 20229/2021
     FOR EXEMPTION FROM FILING O.T. ON IA 20231/2021
     FOR APPLICATION FOR PERMISSION ON IA 211691/2024
     IA No. 211691/2024 - APPLICATION FOR PERMISSION
     IA No. 20229/2021 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 20231/2021 - EXEMPTION FROM FILING O.T.
     Diary No(s). 34279/2022 (X)
     IA No. 161411/2022 - APPLICATION FOR LISTING REVIEW PETITION IN
     OPEN COURT
     IA No. 161406/2022 - CONDONATION OF DELAY IN FILING REVIEW PETITION
     IA No. 161413/2022 - EX-PARTE STAY
     Diary No(s). 34877/2022 (X)
     IA No. 163797/2022 - APPLICATION FOR LISTING REVIEW PETITION IN
     OPEN COURT
     IA No. 163795/2022 - CONDONATION OF DELAY IN FILING REVIEW PETITION
     IA No. 163796/2022 - EX-PARTE STAY
     Diary No(s). 34885/2022 (X)
     IA No. 163833/2022 - APPLICATION FOR LISTING REVIEW PETITION IN
     OPEN COURT
     IA No. 163830/2022 - CONDONATION OF DELAY IN FILING REVIEW PETITION
     IA No. 163832/2022 - EX-PARTE STAY
Signature Not Verified


     Diary No(s). 35030/2022 (X)
Digitally signed by
SATISH KUMAR YADAV
Date: 2025.05.09
18:57:53 IST

     IA No. 164681/2022 - APPLICATION FOR LISTING REVIEW PETITION IN
Reason:



     OPEN COURT
     IA No. 164684/2022 - CONDONATION OF DELAY IN FILING REVIEW PETITION
     IA No. 164678/2022 - EX-PARTE STAY
     Diary No(s). 40509/2022 (X)
                                  2

IA No. 194730/2022 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT
IA No. 194729/2022 - CONDONATION OF DELAY IN FILING REVIEW PETITION
IA No. 194731/2022 - EX-PARTE STAY
Diary No(s). 40514/2022 (X)
FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON IA
194769/2022
FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
194770/2022
FOR EX-PARTE STAY ON IA 194773/2022
IA No. 194770/2022 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT
IA No. 194769/2022 - CONDONATION OF DELAY IN FILING REVIEW PETITION
IA No. 194773/2022 - EX-PARTE STAY
Diary No(s). 38605/2023 (X)
IA No. 191724/2023 - CONDONATION OF DELAY IN FILING REVIEW PETITION
IA No. 191736/2023 - STAY APPLICATION
Miscellaneous Application No. 820/2023 in T.C.(Crl.) No.4/2018
MISCELLANEOUS APPLICATION NO. 820 OF 2023 (FOR WITHDRAWAL OF AMOUNT
OF RS. 1,00,00,000/- TO BE LIST)
IA No. 85722/2023 - APPLICATION FOR PERMISSION

Date : 07-05-2025 These matters were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE SURYA KANT
          HON'BLE MR. JUSTICE UJJAL BHUYAN
          HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH

For Petitioner(s)   Mr. Kapil Sibal, Sr. Adv.
                    Mrs. Shally Bhasin, AOR
                    Mr. Arshdeep Singh Khurana, Adv.
                    Mr. Adit Pujari, Adv.
                    Mr. Amit Bhandari, Adv.
                    Mr. Akshat Gupta, Adv.
                    Mr. Harsh Srivastava, Adv.
                    Mr. Manan Khanna, Adv.
                    Mr. Rupali Samuel, Adv.
                    Ms. Aparajita Jamwal, Adv.

                    Mr. Vikram Chaudhri, Sr. Adv.
                    Mr. Keshavam Chaudhri Cha, Adv.
                    Ms. Anzu. K. Varkey, AOR
                    Mr. Rishi Sehgal, Adv.
                    Ms. Arveen Sekhon, Adv.
                    Ms. Hargun Sandhu, Adv.

                    Mr. Abhishek Manu Singhvi, Sr. Adv.
                    Mr. Mayank Jain, Adv.
                    Mr. Parmatma Singh, AOR
                    Mr. Madhur Jain, Adv.
                    Ms. Aakriti Dhawan, Adv.
                    Mr. Arpit Goel, Adv.
                                  3


                    Mr. Vikram Chaudhri, Sr. Adv.
                    Mr. Keshavam Chaudhri, Adv.
                    Mr. Rishi Sehgal, Adv.
                    Ms. Hargun Sandhu, Adv.
                    Ms. Muskaan Khurana, Adv.
                    Mr. Amit K. Nain, AOR
                    Mr. Kartik Yadav, Adv.
                    Mr. Deepak Singh, Adv.

                    Mr. Nikhil Jain, AOR

For Respondent(s)   Mr. Tushar Mehta, Solicitor General
                    Mr. Suryaprakash V Raju, A.S.G.
                    Mr. Zoheb Hussain, Adv.
                    Ms. Kanu Agrawal, Adv.
                    Mr. Arkaj Kumar, Adv.
                    Mr. Gaurang Bhushan, Adv.
                    Ms. Astha Singh, Adv.
                    Mr. Annam Venkatesh, Adv.
                    Mr. Arvind Kumar Sharma, AOR
                    Mr. Gaurav Saini, Ala, Adv.
                    Mr. Prakhar Bharadwaj, Adv.
                    Ms. Bhawna Gandhi, Adv.
                    Ms. Ritika Nigam, Adv.
                    Ms. Akshita Choubey, Adv.
                    Mr. Sidharth Kuhar, Adv.
                    Ms. Anushka Gupta, Adv.
                    Ms. Aakriti Mishra, Adv.
                    Ms. Aditi Singh, Adv.
                    Ms. Divya S Rao, Adv.
                    Mr. Shyam Bhageria, Adv.
                    Ms. Sweety Chauhan, Adv.
                    Mr. B. Krishna Prasad, AOR

                    Mr. Tushar Mehta, Solicitor General
                    Mr. S.V. Raju, A.S.G.
                    Mr. Mukesh Kumar Maroria, AOR
                    Mr. Zoheb Hossain, Adv.
                    Mr. Gaurang Bhushan, Adv.
                    Ms. Astha Singh, Adv.
                    Mr. Annam Venkatesh, Adv.
                    Mr. Arvind Kumar Sharma, AOR

                    Mr. B. Krishna Prasad, AOR

                    Ms. Rooh-e-hina Dua, AOR

                    Mr. Mukesh Kumar Maroria, AOR

                    Ms. Mehaak Jaggi, AOR
                                    4

                    Mr. Siddhartha Borgohain, Adv.
                    Mr. Aman Prasad, Adv.
                    Ms. Farhat Jahan Rehmani, AOR

                    Mr. Atif Inam, AOR

                    Mr. Shadan Farasat, Sr. Adv.
                    Mr. Bharat Gupta, AOR
                    Mr. Abdul Shukoor Mundambra, Adv.
                    Mr. Shaikh Saipan dastgir, Adv.
                    Mr. Harshit Anand, Adv.
                    Mr. Prannv Dhawan, Adv.

                    Mr. Kapil Sibal, Sr. Adv.
                    Mr. Rakesh Dwivedi, Sr. Adv.
                    Mr. Siddharth Agarwal, Sr. Adv.
                    Mr. Sanjay Basu, Adv.
                    Mr. Udayaditya Banerjee, AOR
                    Mr. Nipun Saxena, Adv.
                    Mr. Soumen Mohanty, Adv.
                    Mr. Piyush Ray, Adv.
                    Mr. Adit Pujari, Adv.
                    Mrs. Parul Shukla, Adv.
                    Ms. Rupali Samuel, Adv.
                    Ms. Shubhangi Pandey, Adv.
                    Mr. Saday Mondal, Adv.
                    Ms. Aprajita Jamwal, Adv.
                    Ms. Arshiya Ghose, Adv.
                    Mr. Vishwajeet Singh Bhati, Adv.
                    Ms. Aadya Pandey, Adv.

                    M/S. Vkc Law Offices, AOR

                    Dr. Menaka Guruswamy, Sr. Adv.
                    Mr. Prateek K Chadha, AOR
                    Mr. Utkarsh Pratap, Adv.
                    Mr. Sreekar Aechuri, Adv.
                    Ms. Bhumika Yadav, Adv.
                    Ms. Surbhi Soni, Adv.
                    Ms. Arunima Das, Adv.
                    Ms. Shashwati Parhi, Adv.
                    Mr. Aniket Chauhaan, Adv.

         UPON hearing the counsel the Court made the following
                            O R D E R

1. Due to some urgent administrative exigencies, these matters could be taken up before the Special Bench only around 3.30 P.M. During the brief hearing, we have requested learned Senior Counsel for the review petitioners as well as learned Solicitor 5 General of India and his team to formulate the proposed issues and circulate among them so that the questions which arise for consideration in these review proceedings can be identified.

2. List all these petitions/application(s) on 06.08.2025.

3. If need be, these matters will be further heard on 07.08.2025.

4. For the purpose of formulation of issues that require determination, list these matters on 16.07.2025 at 2.30 P.M. before the Special Bench.

(SATISH KUMAR YADAV)                                               (PREETHI T.C.)
ADDITIONAL REGISTRAR                                             ASSISTANT REGISTRAR