Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Chattisgarh - Subsection Section 2(xi) in Chhattisgarh Audyogik Nivesh Protsahan Adhiniyam, 2002 (xi)"Project" means a project to be undertaken by the investor,in which he proposes to make investment in the State;
