Madhya Pradesh High Court
Akshay Jain vs The State Of Madhya Pradesh on 6 December, 2021
Author: Vivek Rusia
Bench: Vivek Rusia
1 MCRC-44236-2021 The High Court Of Madhya Pradesh MCRC No. 44236 of 2021 (AKSHAY JAIN AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Indore, Dated : 06-12-2021 Parties through their counsel.
As prayed by learned counsel for the applicant, list on 13.12.2021.
(VIVEK RUSIA) JUDGE Alok Digitally signed by ALOK GARGAV Date: 2021.12.06 16:44:31 +05'30'