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Madhya Pradesh High Court

Akshay Jain vs The State Of Madhya Pradesh on 6 December, 2021

Author: Vivek Rusia

Bench: Vivek Rusia

1 MCRC-44236-2021 The High Court Of Madhya Pradesh MCRC No. 44236 of 2021 (AKSHAY JAIN AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Indore, Dated : 06-12-2021 Parties through their counsel.

As prayed by learned counsel for the applicant, list on 13.12.2021.

(VIVEK RUSIA) JUDGE Alok Digitally signed by ALOK GARGAV Date: 2021.12.06 16:44:31 +05'30'