Section 3 in Assistant Inspector of Motor Vehicles Class III (Departmental Examination) Rules, 2015
3. Eligibility to appear in the examination.
- To be eligible for promotion to the post of Inspector of Motor Vehicles, Class II, a person shall be required to pass the examination within a period of three years from the date of his appointment to the lower post unless he has passed such departmental examination under the old rules:Provided that where any such person has before the appointed date passed the departmental examination or has been exempted under the old rules from passing such examination, shall not require to pass the examination as provided under these rules:Provided further that the chances for passing the departmental examination under the old rules shall be deemed to have been provided under these rules and a person who has been provided any such chance shall be allowed to avail the remaining chances under these rules:Provided also that any such person, before the appointed date, who has availed of all the chances, prescribed under the old rules for passing the examination, shall be allowed to avail one additional chance to pass such examination under these rules, which shall have to be availed of at the first examination to be held under these rules, subject to the condition that he shall not to be entitled to claim seniority and shall become junior to all those who have passed the examination and have been promoted regularly to higher post earlier than him.Provided that if the period for passing the examination as provided in these rules, expires before the date of holding of the next examination, the said period shall be deemed to have been extended until the date of the declaration of the result of the examination so held.
