Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Odisha - Subsection

Section 76(2)(t) in The Orissa Hindu Religious Endowments Act, 1951

(t)the custody and investments of the Endowment Fund by [the Commissioner] [Substituted vide Orissa Act No. 18 of 1954.];