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[Cites 0, Cited by 0] [Section 191(2)] [Section 191] [Entire Act]

State of Karnataka - Subsection

Section 191(2)(c) in Karnataka Panchayat Raj Act, 1993

(c)contribute to associations of all India, State or Inter-State level, concerned with the promotion of local Government and to exhibition, seminars and conferences within the district related to the activities of Grama Panchayat, Taluk Panchayat and Zilla Panchayat; and