Section 133(2) in The Haryana Motor Vehicles Rules, 1993
(2)Every public vehicle shall carry a first-aid box with glazed-front of dimension suitable to accommodate the following articles, namely :-(i)leaflet containing first-aid instruction;(ii)set of ordinary splints (consisting of six splints with four iron sockets);(iii)four triangular bandages;(iv)3 x 2½ packet surgeons lint;(v)sterlised cotton wool two in number of twenty-five grams packets;(vi)sterlised fingers dressing twenty four in number;(vii)sterlised hand or foot dressing twelve in number;(viii)sterlised body dressing three in number;(ix)sterlised burn dressing -(i)two in number of small size;(ii)two in number of large size;(x)two eye pads;(xi)one card safety pins;(xii)one pair scissors;(xiii)one spool plater twenty-five millimetres;(xiv)one medicine tumber;(xv)antiseptic cream containing 0.5 per cent of centirmide BP in non-greasy base;(xvi)one bottle spirit surgical;(xvii)4 bottle Sal Volatile;(xviii)four small tourniquet;(xix)empty bottle fitted with cork and camel hair brush for every drop;(xx)one pad splinter forceps; and(xxi)medicine glass of 75 cubic centimetres.