Delhi High Court - Orders
Manu Sahijpal vs M/S Movie Times Cineplex Pvt.Ltd & Ors on 7 November, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~45, 46, 47 & 48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 492/2023
MANU SAHIJPAL .....Petitioner
Through: Ms. Pooja, Mr. Rachet M. Sahijpal
and Mr. Keshvam Punj, Advs.
versus
M/S MOVIE TIMES CINEPLEX PVT.LTD & ORS. .....Respondents
Through: Mr. Deeksha Khurana and Mr.
Abhishek Rawat, Advs.
+ O.M.P. (COMM) 493/2023
SACHIT KUMAR SAHIJPAL .....Petitioner
Through: Mr. Amarinder Singh and Ms. Asees
Jasmine, Advocates
versus
MOVIE TIMES CINEPLEX PVT LTD & ORS. .....Respondents
Through: Mr. Deeksha Khurana and Mr.
Abhishek Rawat, Advs.
+ O.M.P. (COMM) 496/2023
PREM SINGH .....Petitioner
Through: Mr. Akash Mehta and Mr. Jai
Khapran, Advs.
versus
M/S MOVIE TIMES CINEPLEX PVT.LTD & ORS. .....Respondents
Through: Mr. Sachit Kumar Sahijpal, Mr.
Akash Mehta, Ms. Pooja, Mr. Rachet
M. Sahijpal, Mr. Keshvam Punj, Mr.
Jai Khapran and Mr. Atul Rastogi,
Advs.
+ OMP (ENF.) (COMM.) 243/2023
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/11/2025 at 21:26:20
M/S MOVIE TIME CINEPLEX PVT. LTD. .....Decree Holder
Through: Mr. Mihir Gujjewar, Advocate n
behalf of Mr. Abhinav Garg, Panel
Counsel, GNCTD
versus
MRS. MANU SAHIJPAL & ORS. .....Judgement Debtors
Through: Mr. Deeksha Khurana and Mr.
Abhishek Rawat, Advs.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 07.11.2025 I.A. 20557/2025 in O.M.P. (COMM) 492/2023 I.A. 20138/2025 in O.M.P. (COMM) 493/2023 I.A. 20555/2025 in O.M.P. (COMM) 496/2023 EX.APPL.(OS) 1195/2025 in OMP (ENF.) (COMM.) 243/2023
1. These applications have been filed on behalf of the Respondent for early hearing.
2. The cases are already coming up for hearing on 23.12.2025.
3. List the matters on the date already fixed, i.e., 23.12.2025.
4. The applications are disposed of.
SUBRAMONIUM PRASAD, J NOVEMBER 7, 2025 hsk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/11/2025 at 21:26:20