Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Manu Sahijpal vs M/S Movie Times Cineplex Pvt.Ltd & Ors on 7 November, 2025

Author: Subramonium Prasad

Bench: Subramonium Prasad

                          $~45, 46, 47 & 48
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         O.M.P. (COMM) 492/2023
                                    MANU SAHIJPAL                                                            .....Petitioner
                                                   Through:                           Ms. Pooja, Mr. Rachet M. Sahijpal
                                                                                      and Mr. Keshvam Punj, Advs.
                                                                  versus

                                    M/S MOVIE TIMES CINEPLEX PVT.LTD & ORS. .....Respondents

                                                                  Through:            Mr. Deeksha Khurana and                           Mr.
                                                                                      Abhishek Rawat, Advs.

                          +         O.M.P. (COMM) 493/2023
                                    SACHIT KUMAR SAHIJPAL                                                                     .....Petitioner
                                                                  Through:            Mr. Amarinder Singh and Ms. Asees
                                                                                      Jasmine, Advocates
                                                                  versus

                                    MOVIE TIMES CINEPLEX PVT LTD & ORS.                                                    .....Respondents

                                                                  Through:            Mr. Deeksha Khurana and                           Mr.
                                                                                      Abhishek Rawat, Advs.
                          +         O.M.P. (COMM) 496/2023
                                    PREM SINGH                                                                                .....Petitioner
                                                                  Through:            Mr. Akash Mehta and Mr. Jai
                                                                                      Khapran, Advs.
                                                  versus
                                    M/S MOVIE TIMES CINEPLEX PVT.LTD & ORS. .....Respondents

                                                                  Through:            Mr. Sachit Kumar Sahijpal, Mr.
                                                                                      Akash Mehta, Ms. Pooja, Mr. Rachet
                                                                                      M. Sahijpal, Mr. Keshvam Punj, Mr.
                                                                                      Jai Khapran and Mr. Atul Rastogi,
                                                                                      Advs.

                          +         OMP (ENF.) (COMM.) 243/2023



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/11/2025 at 21:26:20
                                     M/S MOVIE TIME CINEPLEX PVT. LTD.                                              .....Decree Holder
                                                                  Through:            Mr. Mihir Gujjewar, Advocate n
                                                                                      behalf of Mr. Abhinav Garg, Panel
                                                                                      Counsel, GNCTD

                                                                  versus

                                    MRS. MANU SAHIJPAL & ORS.                                                 .....Judgement Debtors

                                                                  Through:            Mr. Deeksha Khurana and                     Mr.
                                                                                      Abhishek Rawat, Advs.

                                    CORAM:
                                    HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                                  ORDER

% 07.11.2025 I.A. 20557/2025 in O.M.P. (COMM) 492/2023 I.A. 20138/2025 in O.M.P. (COMM) 493/2023 I.A. 20555/2025 in O.M.P. (COMM) 496/2023 EX.APPL.(OS) 1195/2025 in OMP (ENF.) (COMM.) 243/2023

1. These applications have been filed on behalf of the Respondent for early hearing.

2. The cases are already coming up for hearing on 23.12.2025.

3. List the matters on the date already fixed, i.e., 23.12.2025.

4. The applications are disposed of.

SUBRAMONIUM PRASAD, J NOVEMBER 7, 2025 hsk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/11/2025 at 21:26:20