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[Cites 0, Cited by 0] [Section 161] [Entire Act]

State of Uttar Pradesh - Subsection

Section 161(c) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(c)every building worker employed in pile-driving operation or in the vicinity of such pile-driving operation wears ear protection and safety helmet or hard hat and safety shoes;