Supreme Court - Daily Orders
Union Of India vs Bhagwant Singh on 29 June, 2018
Bench: Arun Mishra, Sanjay Kishan Kaul
1
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO.1947 OF 2012
UNION OF INDIA & ORS. APPELLANT(S)
VERSUS
BHAGWANT SINGH RESPONDENT(S)
O R D E R
The instant matter is covered by the decision of this Court rendered in Dharamvir Singh vs. Union of India (2013) 7 SCC 316.
In view of the same, the appeal stands dismissed.
...........................J. [ARUN MISHRA] ...........................J. [SANJAY KISHAN KAUL] NEW DELHI JUNE 29, 2018 Signature Not Verified Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.07.09 13:13:36 IST Reason: 2 ITEM NO.108 COURT NO.5 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s).1947/2012 UNION OF INDIA & ORS. Appellant(s) VERSUS BHAGWANT SINGH Respondent(s) (FOR STAY APPLICATION ON IA 2/2012) Date : 29-06-2018 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA HON'BLE MR. JUSTICE SANJAY KISHAN KAUL (Vacation Bench) For Appellant(s) Mr.Aman Lekhi, ASG Ms.Niranjana Singh, Adv. Mr.Shekhar Vyas, Adv. Mr.B.V.Balaram Das, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The appeal is dismissed in terms of the signed order.
Pending applications, if any, stand disposed of. [ (ASHOK RAJ SINGH) (RAJINDER KAUR) COURT MASTER COURT MASTER (Signed Order is placed in the file)