Patna High Court - Orders
Rama Nand Singh And Ors vs Badashah Singh And Ors on 20 February, 2019
Author: Prabhat Kumar Jha
Bench: Prabhat Kumar Jha
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.4209 of 2018
In
CIVIL MISCELLANEOUS JURISDICTION No.983 of 2018
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Rama Nand Singh and Ors
... ... Petitioner/s
Versus
Badashah Singh and Ors
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.Kamala Kant Tiwary
For the Opposite Party/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR JHA
ORAL ORDER
2 20-02-2019Defect no.6 has already been removed.
Learned counsel for the petitioners is permitted to remove the defect nos.45 and 50 during course of the day.
List this case on 03.04.2019 under appropriate heading.
(Prabhat Kumar Jha, J) Harish/-
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