Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31A(3)] [Section 31A] [Entire Act]

State of Uttarakhand - Subsection

Section 31A(3)(p) in Uttarakhand Co-Operative Societies Act, 2003

(p)to delegate all or any of the powers, authorities and discretion's vested in him to an employee or employees of any society, subject to the ultimate control and authority being retained by him; and