Gujarat High Court
Balashanker Maheshankar Bhattji Since ... vs Charity Commissioner on 30 April, 2018
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/FA/1918/2008 IA ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION NO. 2 of 2017
IN R/FIRST APPEAL NO. 1918 of 2008
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RAJENDRASINH MANSINH THAKORE Versus BALASHANKAR MAHASHANKAR BHATAJI ========================================================== Appearance:
MR AN PATEL for the PETITIONER(s) No. MR DHAVAL D VYAS for the RESPONDENT(s) No. ========================================================== CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI Date : 30/04/2018 IA ORDER Office objections shall be removed within one week failing which Civil Application shall stand dismissed without reference to this Court.
(BELA M. TRIVEDI, J) MARY Page 1 of 1