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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(2) in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009

(2)An order passed under Rule 7, Rule 8 or under sub-rule (1) above shall be a speaking one spelling out the facts of the case ascertained by the Tribunal and the reason for the order.