Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(3)(II) in The U.P. Industrial Development Authorities Centralized Service Rules, 2018

(II)For the third year - the number according to the said proportion as mentioned in sub-rule (3)(«) or (b), as the case may be, plus the number of vacancies for the first and second year, and so on :