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Calcutta High Court (Appellete Side)

Sanjeev Kumar Pandey vs The Calcutta University on 17 August, 2022

Author: Kausik Chanda

Bench: Kausik Chanda

17.08.2022 Ct. 21 D/L 78 ab WPA 9640 of 2004 Sanjeev Kumar Pandey

-Vs-

The Calcutta University In the first call, no one appeared. In the second call also, none appears.

Accordingly, WPA 9640 of 2004 is dismissed for default.

Interim order, if any, stands vacated.

( Kausik Chanda, J.)