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[Cites 0, Cited by 0] [Section 5B(12)] [Section 5B] [Entire Act]

State of Odisha - Subsection

Section 5B(12)(d) in The Orissa Kendu Leaves (Control of Trade) Rules, 1962

(d)The security deposit or the balance shall, as the case may be refunded to the purchaser after the expiry of the agreement.