Supreme Court - Daily Orders
Principal Commissioner Of Income Tax 4 vs M/S Mphasis Ltd. on 6 August, 2021
Bench: Rohinton Fali Nariman, B.R. Gavai
ITEM NO.19 Court 2 (Video Conferencing) SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 11067/2021
(Arising out of impugned final judgment and order dated 20-01-2021
in ITA No. 918/2017 passed by the High Court Of Karnataka At
Bengaluru)
PRINCIPAL COMMISSIONER OF INCOME TAX 4 & ANR. Petitioner(s)
VERSUS
M/S MPHASIS LTD. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 06-08-2021 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Balbir Singh, ASG
Mr. Shyam Gopal, Adv.
Ms. Chinmayee Chandra, Adv.
Ms. Gargi Khanna, Adv.
Ms. Niranjana Singh, Adv.
Mr. Raj Bahadur Yadav, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with SLP (C) No. 14972 of 2019.
(JAYANT KUMAR ARORA) (NISHA TRIPATHI) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2021.08.06 16:42:30 IST Reason: