Rajasthan High Court - Jaipur
Subhash Kumar Jat S/O Sh. Pema Ram vs Rajasthan Subordinate And Ministerial ... on 21 December, 2022
Author: Sudesh Bansal
Bench: Sudesh Bansal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 19157/2022
Subhash Kumar Jat S/o Sh. Pema Ram
----Petitioner
Versus
Rajasthan Subordinate And Ministerial Service Selection Board &
Anr.
----Respondents
For Petitioner(s) : Mr. Sumit Khandelwal For Respondent(s) :
HON'BLE MR. JUSTICE SUDESH BANSAL Order 21/12/2022 Counsel for petitioner states that petitioner stands in merit for the post of Village Development Officer in the category of Ex- Servicemen, however, for want of Pension Payment Order (PPO), diary and certificate, his candidature has not been considered.
Heard.
Issue notice to respondents, returnable within four weeks. In addition, copy of the writ petition be served in the office of Mr. S.S.Raghav, AAG.
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