Section 84(2)(a) in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

(a)not less than the amount then due for principal, interest and costs in respect of the mortgage if the property is sold in one lot; and

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