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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Madhya Pradesh - Subsection

Section 91(4) in The M.P. Bhumi Vikas Rules, 1984

(4)Planning, design and construction of factories to be to the satisfaction of Chief Inspector of Factories. - The Planning design and construction of the factories and other industrial buildings shall be to the satisfaction of the Chief Inspector of Factories.