Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 10] [Entire Act] Union of India - Subsection Section 10(3) in The Auroville Foundation Act, 1988 (3)The Foundation shall consist of the following authorities, namely :--(a)the Governing Board;(b)the Residents' Assembly;(c)the Auroville International Advisory Council
