Supreme Court - Daily Orders
Director Of Income Tax (E) vs Foundation Of Ophthalmic And Optometry ... on 17 April, 2014
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ITEM NO. 7 COURT NO.3 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 7864/2013
(From the judgement and order dated 16/08/2012 in ITA
No.1687/2010, of The HIGH COURT OF DELHI AT N. DELHI)
DIRECTOR I.T.(EXEMPTION) AAYKAR BHAWAN Petitioner(s)
VERSUS
FOUNDATION OF OPTHALMIC & OPTOMETRY RES. Respondent(s)
(With appln(s) for c/delay in filing SLP,c/delay in refiling SLP
and office report)
Date: 17/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. S.K. Bagaria, ASG
Mrs.Anil Katiyar,Adv.
Mr. Manish Pushkarna, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with C.A. Nos. 5437-5438 of 2012. [ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar