(c)all rules, regulations and enactments not being Statutes, Bengal Regulations, [Central Acts] [Substituted by the A.O. 1950 for "Acts of the Central Legislature" ], or rules or regulations made in exercise of a power conferred by a Statute, Bengal Regulation or [Central Acts] [Substituted by the A.O. 1950 for "Acts of the Central Legislature" ].
