Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 149 in Goa Prisons Rules, 2006 149. Security and discipline. - The Superintendent shall endeavour to take all steps necessary for the reeducation and improvement of habitual offenders, to maintain discipline in the prison and also shall take all security measures against their escape or otherwise.
