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NCT Delhi - Section

Section 152 in The Delhi Lands Reforms Act, 1954

152. Up Pradhan and other office bearers of Gaon Panchayat.

- The Chief Commissioner shall arrange for the election of the Up- Pradhan by the members of the Gaon Panchayat from amongst themselves and for the appointment of such other officers or office bearers of the Gaon Panchayat as may be prescribed.