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State of Uttar Pradesh - Section

Section 62 in U.P. Zila Panchayats Service Rules, 1970

62. Maintenance of service-books.

- Except as provided in Rule 63, a service-book shall be maintained in Form No. 12 of the Financial Handbook, Volume II, Parts II to IV, for each servant of a [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.] holding a substantive post on a permanent establishment, or officiating in a post or holding a temporary post. Every step in the official life of the servant shall be recorded in the service-book, and each entry attested by the head of the department concerned.