Section 54 in The Chhattisgarh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 2006
54. Savings.
(1)Nothing contained in this Act shall affect the rights or properties vested in a Gram Panchayat, Janpad Panchayat, Zila Panchayat. Nagar Panchayat, Municipal Council or Municipal Corporation under any law for the time being in force.
