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[Cites 0, Cited by 7] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(18) in Uttar Pradesh State Universities Act, 1973

(18)[ 'Self finance course', means a course with respect to which all financial liabilities shall be borne by the management of an associated or affiliated college or by a University; [Substituted by Section 2 of Uttar Pradesh Act No. 1 of 2004 (w.e.f. 11.7.2003).]