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[Cites 0, Cited by 0] [Section 138(14)] [Section 138] [Entire Act]

State of Himachal Pradesh - Subsection

Section 138(14)(e) in Himachal Pradesh Goods and Services Tax Rules, 2017

(e)where the goods, other than de-oiled cake, being transported, are specified in the Schedule appended to notification No. 2/2017- STATE TAX (RATE) dated the 30th June, 2017 published in the Gazette of Himachal Pradesh, vide number EXN-F(10)-14/2017-Loose dated the 30th June, 2017 as amended from time to time;