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[Cites 0, Cited by 0] [Section 23(6)] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(6)(a) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017

(a)still fails to comply with the improvement notice, the licensing authority may, after giving the licensee an opportunity to show cause, cancel the license granted to him; or