Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114(2)] [Section 114] [Entire Act] State of Maharashtra - Subsection Section 114(2)(i) in The Maharashtra Irrigation Act, 1976 (i)under clause (24) of section 2, the manner in which payment shall be made for supply or facility of water from a canal;