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Union of India - Section

Section 29 in The Dangerous Machines (Regulation) Act, 1983

29. Power of seizure

.Whenever the Inspector is satisfied that any dangerous machine, which does not comply with, in all respects, the provisions of this Act or the rules or orders made thereunder, is being operated in contravention of the provisions of this Act, he may seize such dangerous machine and the records and registers connected therewith.