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[Cites 0, Cited by 0] [Section 124(2)] [Section 124] [Entire Act]

State of Uttar Pradesh - Subsection

Section 124(2)(b) in Uttar Pradesh Municipal Corporation Act, 1959

(b)the manner and the procedure relating to the discharge of duties or fulfillment of obligations referred to in Sections 114 and 115, in cases for which no specific provision has been made in the Act;