Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 408 in The General Rules (Civil), 1957 408. Register of Process-fees and Court-fees. - A Register of Court-fees and Process-fees (Form No. 103), shall be kept in Hindi in each court by such officer as the Presiding Judge may appoint.
