Section 6(10) in Andhra Pradesh Regulation of Admissions into Post Graduate Law (L.L.M/M.L) Courses through Common Entrance Test Rules, 2007
(10)Sliding shall be permissible between the Single Window's operated by the Convener of PGLCET and Convener of PGLCET-AC Admissions in case of Unaided Minority Institutions that have opted for PGLCET and PGLCET-AC Widow respectively for admission of candidates, qualified in PGLCET.
