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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(k) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

(k)"length" in relation to the length of a Ship means-
(i)the length in metres on the summer load water-line from the foreside of the stem to the after side of the rudder post; or
(ii)for ships with no rudder post, the length in metres from the foreside of the stem to the axis of the rudder stock; or
(iii)for ships with cruiser sterns, the length in metres which shall be taken at 96 per cent of the total length on the summer load water-line or as the length from the foreside of the stem to the axis of the rudder stock whichever is greater;