Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71A] [Entire Act] Union of India - Subsection Section 71A(2) in The Drugs and Cosmetics Rules, 1945 (2)[ the factory premises shall comply with the conditions prescribed in Schedule M; and ] [Substituted by S.O. 2139, dated 5.6.1972 (w.e.f. 12.8.1972).]
