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State of Andhra Pradesh - Section

Section 17 in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

17. Form prescribed for list filed under Order XIII, Rule 1:

- The list of documents, if any filed, by the parties under Order XIII, Rule 1 of the Code, shall be in Form No. 7. In the case of a document produced by a witness or person summoned to produce a document, the form shall be supplied by the party at whose instance the document was produced. The list as well as the documents shall be immediately entered in the general index.