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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Uttar Pradesh - Subsection

Section 33(1)(v) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(v)the powers and functions specified in Part 'A' of Schedule II;